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Kailash Rao vs State
2021 Latest Caselaw 6069 Raj

Citation : 2021 Latest Caselaw 6069 Raj
Judgement Date : 1 March, 2021

Rajasthan High Court - Jodhpur
Kailash Rao vs State on 1 March, 2021
Bench: Sandeep Mehta

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 1273/2020

Kailash Rao S/o Pancha Ram, Aged About 43 Years, Nimbola Kalan, Degana, District Nagaur, Rajasthan.

----Petitioner Versus

1. State, Through P.P.

2. The Director General Of Police, Jaipur, Rajasthan.

3. The Inspector General Of Police, Ajmer Range, Ajmer, Rajasthan.

4. The Superintendent Of Police, District Nagaur, Rajasthan.

5. Station House Officer, Police Station Degana, Nagaur, Rajasthan.

----Respondents

For Petitioner(s) : Mr. Pravin Vyas For Respondent(s) : Mr. Anil Joshi, PP

HON'BLE MR. JUSTICE SANDEEP MEHTA

Judgment

01/03/2021

Learned counsel Shri Pravin Vyas craves liberty to withdraw

the instant misc. petition. Accordingly, the misc. petition as well as

the stay application are dismissed as withdrawn.

(SANDEEP MEHTA),J 22-Sudhir Asopa, Devesh/-

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