Sohan Lal vs State Of Rajasthan
2021 Latest Caselaw 6062 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Revision Petition No. 1430/2019

Sohan Lal

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Shreekant Verma, Adv. For Respondent(s) : Mr. Mool Singh Bhati, PP Mr. Rakesh Matoria, Adv.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

01/03/2021

Put up after six weeks, as prayed.

Till next date of hearing, interim order, if any, shall continue.

(MANOJ KUMAR GARG),J 132-MS/-

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