Parvinder Kaur @ Sukhprit Kaur vs State
2021 Latest Caselaw 6058 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Revision Petition No. 285/2020

Parvinder Kaur @ Sukhprit Kaur

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Gyan Jyoti Gupta, Adv. For Respondent(s) : Mr. Mool Singh Bhati, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

01/03/2021

Issue fresh notice to the respondent No.2. Rule is made

returnable within six weeks.

(MANOJ KUMAR GARG),J 138-MS/-

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