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Kishan Singh vs State Of Rajasthan
2021 Latest Caselaw 6004 Raj

Citation : 2021 Latest Caselaw 6004 Raj
Judgement Date : 1 March, 2021

Rajasthan High Court - Jodhpur
Kishan Singh vs State Of Rajasthan on 1 March, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 2903/2021

Prem Kunwar W/o Sh. Kishan Singh, Aged About 40 Years, Village Kotdi Ka Dhana, Tehsil Nathdwara, District Rajsamand (Raj.). (Presently Lodged In District Jail Rajsamand).

----Petitioner Versus State Of Rajasthan, Through Pp

----Respondent Connected With S.B. Criminal Miscellaneous Bail Application No. 2905/2021 Kishan Singh S/o Sh. Dhan Singh, Aged About 42 Years, By Caste Rajput, R/o Village Kotdri Ka Dhana, Tehsil Nathdwara, District Rajsamand (Raj.). (Presently Lodged In District Jail Rajsamand).

----Petitioner Versus State Of Rajasthan, Through Pp

----Respondent

For Petitioner(s) : Mr. C.S. Rathore For Respondent(s) : Mr. A.R. Choudhary, P.P.

HON'BLE MR. JUSTICE VIJAY BISHNOI Judgment / Order

01/03/2021

Learned counsel for the petitioners, without arguing on

merits, has submitted that he does not want to press this criminal

misc. bail applications at this stage.

Accordingly, these criminal misc. bail applications preferred

by the petitioners under Section 439 Cr.P.C. is dismissed as not

pressed at this stage.

(VIJAY BISHNOI),J

104-105-akash/-

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