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Mahaveer vs State
2021 Latest Caselaw 5966 Raj

Citation : 2021 Latest Caselaw 5966 Raj
Judgement Date : 1 March, 2021

Rajasthan High Court - Jodhpur
Mahaveer vs State on 1 March, 2021
Bench: Sandeep Mehta

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 655/2020

Mahaveer S/o Shri Gopi Ram, Aged About 39 Years, By Caste Jat, Resident Of Jakharwali, Tehsil Pilibanga, District Hanumangarh (Raj.).

----Petitioner Versus

1. State, Through PP

2. Prasanjeet Gosh S/o Shri Tushar Kant Ghosh, By Caste Kayashth, Resident Of Ward No. 15, Near Sukhwant Palace, Purani Abadi, Sri Ganganagar, Presently Working As Branch Manager, State Bank Of India, Purani Dhan Mandi, Pilibanga, District Hanumangarh (Raj.).

----Respondents

For Petitioner(s) : Mr. Shardul Bishnoi For Respondent(s) : Mr. Anil Joshi, PP

HON'BLE MR. JUSTICE SANDEEP MEHTA

Judgment

01/03/2021

Learned Public Prosecutor has placed on record the factual

report of the IO as per which, a negative final report has already

been submitted in the matter in the court concerned on

20.01.2021 after investigation of the FIR, which is impugned in

this misc. petition. Thus, the misc. petition has been rendered

infructuous and is dismissed as such.

(SANDEEP MEHTA),J 13-Sudhir Asopa/-

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