Rekha Ram vs State Of Rajasthan
2021 Latest Caselaw 5878 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 2937/2021

Rekha Ram S/o Sh. Bhanaram, Aged About 50 Years, B/c Jat, R/o Nehro Ki Nadi, Tehsil And Police Thana Chohtan, Dist. Barmer (Raj.). (Presently Lodged At District Jail, Barmer).

----Petitioner Versus State Of Rajasthan, Through Pp

----Respondent

For Petitioner(s) : Mr. Bhanwar Lal Dudy For Respondent(s) : Mr. A.R. Chaudhary, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

01/03/2021

Heard learned counsel for the parties and perused the

material available on record.

The petitioner(s) has/have been arrested in FIR No.38/2021

of Police Station Chohtan, District Barmer for the offence(s)

punishable under Section(s) 8/15 & 8/18 of NDPS Act..

He/she/they has/have preferred this/these bail application(s)

under Section 439 Cr.P.C.

Learned counsel for the petitioner has submitted that the

narcotic contraband opium milk weighing 700 gms and poppy

straw weighing 3 kg alleged to have been recover in the matter is

below commercial quantity.

Learned Public Prosecutor has opposed the bail

application(s).

(2 of 2) [CRLMB-2937/2021]

Having regard to the totality of the facts and circumstances

of the case, without expressing any opinion on the merits of the

case, I deem it just and proper to grant bail to the petitioner(s)

under Section 439 Cr.P.C.

Accordingly, this/these bail application(s) filed under Section

439 Cr.P.C. is/are allowed and it is directed that petitioner(s) -

Rekha Ram S/o Sh. Bhanaram shall be released on bail in

connection with FIR No.38/2021 of Police Station Chohtan, District

Barmer provided he/she/they execute(s) a personal bond in the

sum of Rs.50,000/- with two sound and solvent sureties of

Rs.25,000/- each to the satisfaction of learned trial court for

his/her/their appearance before that court on each and every date

of hearing and whenever called upon to do so till the completion of

the trial.

(VIJAY BISHNOI),J

131-mohit/-

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