Jagdish Patidar S/O Shri Bherulal vs State Of Rajasthan
2021 Latest Caselaw 2309 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                          S.B. Criminal Miscellaneous Second Bail Application No.
                                                                14222/2020

                                    Jagdish Patidar S/o Shri Bherulal
                                                                                            ----Accused-Petitioner
                                                                       Versus
                                    State Of Rajasthan
                                                                                                    ----Respondent

For Petitioner(s) : None For Respondent(s) : Mr. Laxman Meena, Public Prosecutor

HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

26/03/2021

None has appeared on behalf of the petitioner even on the

second call.

List after one week.

(MANOJ KUMAR VYAS),J

Priyanka/3

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