Pawan S/O Bharatlal vs State Of Rajasthan
2021 Latest Caselaw 2300 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                        S.B. Criminal Miscellaneous Bail Application No. 5457/2021

                                    Pawan S/o Bharatlal
                                                                                                      ----Applicant
                                                                       Versus
                                    State Of Rajasthan through PP
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Mahendra Sharma, Advocate For Respondent(s) : Mr. Mangal Singh Saini, PP

HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

26/03/2021

Learned Public Prosecutor is directed to procure case diary as

well as criminal antecedents of the accused-applicant.

List on 08.04.2021.

(MANOJ KUMAR VYAS),J

Sunita Kanwar /293

Powered by TCPDF (www.tcpdf.org)