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Neeraj Bhargava S/O Late Shri K L ... vs Shri Heera Lal Samariya, Ias, ...
2021 Latest Caselaw 2260 Raj/2

Citation : 2021 Latest Caselaw 2260 Raj/2
Judgement Date : 23 March, 2021

Rajasthan High Court
Neeraj Bhargava S/O Late Shri K L ... vs Shri Heera Lal Samariya, Ias, ... on 23 March, 2021
Bench: Sabina, Manoj Kumar Vyas
                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                  D.B. Civil Contempt Petition No. 480/2020
                                                                           In
                                                D.B. Civil Special Appeal (Writ) No. 981/2019
                                                                           In
                                                   S.B. Civil Writ Petition No. 17808/2017

                                    Neeraj Bhargava S/o Late Shri K L Bhargava & Ors
                                                                                                      ----Petitioner
                                                                       Versus
                                    Shri Heera Lal Samariya, IAS, Secretary To The Government Of
                                    India & Ors
                                                                                                    ----Respondent

For Petitioner(s) : Mr. H V Nandwana, Advocate with Mr. Sunil Nath, Advocate For Respondent(s) : Mr. Devesh Kumar Bansal, Advocate through Video Conferencing

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

23/03/2021

As requested by the learned counsel for the petitioners, list

again on 12.07.2021.

(MANOJ KUMAR VYAS),J (SABINA),J

Priyanka/6

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