10 B Vikas Samiti And Anr vs Shri Pawan Kumar Goyal And Ors
2021 Latest Caselaw 2254 Raj/2

Citation : 2021 Latest Caselaw 2254 Raj/2
Judgement Date : 17 March, 2021

Rajasthan High Court

10 B Vikas Samiti And Anr vs Shri Pawan Kumar Goyal And Ors on 17 March, 2021

Bench: Sabina, Manoj Kumar Vyas

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                  D.B. Civil Contempt Petition No. 1179/2018
                                                                            In
                                                    D.B. Civil Writ Petition No. 4787/2003

                                    10-B Vikas Samiti
                                                                                                        ----Petitioner
                                                                         Versus
                                    Shri Pawan Kumar Goyal And Ors
                                                                                                     ----Respondents

For Petitioner(s) : Mr. Lokesh Kumar Sharma, Advocate Mr. R D Rastogi, Additional Solicitor General with Mr. Sarthak Rastogi, Advocate For Respondent(s) : Mr. Mehul Harkawat, Advocate for Mr. Anil Mehta, Additional Advocate General Mr. Madhav Mitra, Advocate Mr. Gaurav Gupta, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

17/03/2021

Learned counsel for the petitioner submits that he has filed

the reply in the office.

List again on 05.07.2021.

(MANOJ KUMAR VYAS),J (SABINA),J

Priyanka/25