Ashok Kumar Saharan Son Of Shri Om ... vs State Of Rajasthan
2021 Latest Caselaw 2243 Raj/2

                                             HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         BENCH AT JAIPUR

                                                   S.B. Civil Writ Petition No. 20483/2018

                                    Ashok Kumar Saharan Son Of Shri Om Prakash Saharan
                                                                                                       ----Petitioner
                                                                        Versus
                                    State Of Rajasthan
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Raghu Nandan Sharma For Respondent(s) : Mr. C.L. Saini, AAG

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Order

09/03/2021

Application No.1/2020 is dismissed. The judgment shall be

considered at the time of hearing of the case.

(SANJEEV PRAKASH SHARMA),J

Pcg/31

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