Ravi Goswami @ Rahul Son Of Shri ... vs State Of Rajasthan
2021 Latest Caselaw 2240 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Criminal Appeal No. 347/2021

                                    Ravi Goswami @ Rahul Son Of Shri Manohar Goswami
                                                                                                         ----Appellant
                                                                         Versus
                                    1.      State Of Rajasthan, Through Pp
                                    2.      Victim, R/o
                                                                                                      ----Respondents

For Appellant(s) : Mr. Liyakat Ali For State : Mr. Arvind Bhadu, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

09/03/2021

List after two weeks.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /58

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