Sonu Verma S/O Puranmal vs State Of Rajasthan
2021 Latest Caselaw 2232 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                             3706/2021
                                    Sonu Verma S/o Puranmal
                                                                                                        ----Petitioner
                                                                         Versus
                                    State Of Rajasthan
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Arvind Kumar For State : Mr. Riyasat Ali, PP For Investigating : Mr. Mahiram Vishnoi, S.I. P.S. Officer Bhankrota, Jaipur

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

09/03/2021

List before appropriate Bench, having roster.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /15

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