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Lal Singh S/O Kan Singh vs State Of Rajasthan
2021 Latest Caselaw 2230 Raj/2

Citation : 2021 Latest Caselaw 2230 Raj/2
Judgement Date : 9 March, 2021

Rajasthan High Court
Lal Singh S/O Kan Singh vs State Of Rajasthan on 9 March, 2021
Bench: Manoj Kumar Garg
                                             HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         BENCH AT JAIPUR

                                             S.B. Criminal Miscellaneous (Petition) No. 572/2021

                                    Lal Singh S/o Kan Singh
                                                                                                      ----Petitioner
                                                                       Versus
                                    State Of Rajasthan
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Rajeev Surana, Adv. For Respondent(s) : Mr. Prashant Sharma, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

09/03/2021

Learned Public Prosecutor is directed to comply with the

order dated 01.03.2021 passed by this Court.

Put up on 17.03.2021, as prayed.

(MANOJ KUMAR GARG),J

Ms /187

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