Dharamraj Choudhary S/O Nanda Ram ... vs State Of Rajasthan
2021 Latest Caselaw 2179 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                          S.B. Criminal Miscellaneous Second Bail Application No.
                                                                 6131/2020

                                    Dharamraj Choudhary S/o Nanda Ram Jat
                                                                                                      ----Petitioner
                                                                       Versus
                                    State Of Rajasthan through P.P.
                                                                                                    ----Respondent

For Petitioner(s) : None For Respondent(s) : Mr. Riyasat Ali, Public Prosecutor

HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

05/03/2021

No one has appeared on behalf of the applicant.

List after one week.

(MANOJ KUMAR VYAS),J

Sunita Kanwar /3

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