[email protected] S/O Bhairu Singh vs State Of Rajasthan
2021 Latest Caselaw 2176 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                     S.B. Criminal Miscellaneous 2nd Bail Application No. 15624/2020

                                    [email protected] S/o Bhairu Singh
                                                                                                      ----Petitioner
                                                                       Versus
                                    State Of Rajasthan
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Aslam S. Khan, Advocate For Respondent(s) : Mr. Riyasat Ali, Public Prosecutor

HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

05/03/2021

Learned counsel for applicant seeks an adjournment.

List after one week.

(MANOJ KUMAR VYAS),J

Sunita Kanwar /6

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