Citation : 2021 Latest Caselaw 2151 Raj/2
Judgement Date : 4 March, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous Bail Application No.
2164/2021
[email protected] S/o Dharamveer
----Petitioner
Versus
State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Timan Singh For State : Mr. Arvind Bhadu, PP
HON'BLE MR. JUSTICE PANKAJ BHANDARI
Judgment / Order
04/03/2021
List after two weeks, as prayed.
(PANKAJ BHANDARI),J
NIKHIL KR YADAV / 66
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