Lrs Of Peer Singh And Ors vs Devi Singh And Ors
2021 Latest Caselaw 9920 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 9838/2017

Lrs Of Peer Singh And Ors.

----Petitioner Versus Devi Singh And Ors.

----Respondent

For Petitioner(s) : Mr. Manish Bhunwal (through VC)

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

29/06/2021

Learned counsel for the petitioners has submitted that he

has already filed the fresh notices in the registry.

Registry to check and if the fresh notices are filed, let the

same be issued to the unserved respondents, returnable within a

period of six weeks.

Interim order, if any, to continue till the next date.

(VIJAY BISHNOI),J

84-mohit/ Pratibha/-

Powered by TCPDF (www.tcpdf.org)