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Vela vs Deepa Ram
2021 Latest Caselaw 9919 Raj

Citation : 2021 Latest Caselaw 9919 Raj
Judgement Date : 29 June, 2021

Rajasthan High Court - Jodhpur
Vela vs Deepa Ram on 29 June, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 658/2020

Vela

----Petitioner Versus Deepa Ram

----Respondent

For Petitioner(s) : Mr. Teja Ram Choudhary (through VC)

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

29/06/2021

List this matter after a week.

Interim order, if any, to continue till next date.

(VIJAY BISHNOI),J

86-mohit/ Pratibha/-

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