Parshav Minerals vs State Of Rajasthan
2021 Latest Caselaw 9918 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 10329/2020

Parshav Minerals

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : None present For Respondent(s) : Mr. Digvijay Singh, G.C. (through VC)

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

29/06/2021

Learned counsel Mr. Digvijay Singh, G.C. puts in appearance

on behalf of respondent- Mining Department. He prays for some

time to complete his instructions. Time prayed for is granted.

List after four weeks.

(VIJAY BISHNOI),J

15-mohit/ Pratibha/-

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