Sanjay Kumar vs Rameshwar Yadav
2021 Latest Caselaw 9912 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 3113/2021

Sanjay Kumar

----Petitioner Versus Rameshwar Yadav

----Respondent

For Petitioner(s) : None present For Respondent(s) : Mr. Ramavtar Singh (through VC)

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

29/06/2021

List after two weeks.

Interim order, if any, to continue till next date.

(VIJAY BISHNOI),J

88-mohit/ Pratibha/-

Powered by TCPDF (www.tcpdf.org)