Citation : 2021 Latest Caselaw 9896 Raj
Judgement Date : 29 June, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR
S.B. Civil Writ Petition No. 8035/2021
M/. Shri Jasnath Filling Centre
----Petitioner Versus Indian Oil Corporation Ltd.
----Respondent
For Petitioner(s) : Mr. Surendra Thanvi (through VC) For Respondent(s) : Mr. Nishant Bora (through VC)
HON'BLE MR. JUSTICE VIJAY BISHNOI
Judgment / Order
29/06/2021
List on 5th July, 2021 as prayed.
(VIJAY BISHNOI),J
109-msrathore/-
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