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M/S Krishna Agro Industries vs State Bank Of India
2021 Latest Caselaw 9892 Raj

Citation : 2021 Latest Caselaw 9892 Raj
Judgement Date : 29 June, 2021

Rajasthan High Court - Jodhpur
M/S Krishna Agro Industries vs State Bank Of India on 29 June, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 6479/2021

M/s Krishna Agro Industries

----Petitioner Versus State Bank Of India

----Respondent

For Petitioner(s) : Mr. Govind Suthar (through VC) For Respondent(s) : Dr. Sachin Acharya (through VC)

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

29/06/2021

At the request of learned counsel for the parties, list this

matter on 12.07.2021 along with SBCWP Nos.6554/2021 and

6481/2021.

Interim order, if any, to continue till next date.

(VIJAY BISHNOI),J

Surabhii/92-

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