Bhinya Ram vs Smt. Channi
2021 Latest Caselaw 9891 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 6739/2021

Bhinya Ram

----Petitioner Versus Smt. Channi

----Respondent

For Petitioner(s) : Mr. Roshan Lal (through VC)

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

29/06/2021

Issue notice. Issue notice of stay application also, returnable

on 14.07.2021 and be given 'dasti' to learned counsel for the

petitioner for service.

(VIJAY BISHNOI),J

45-mohit/ Pratibha/-

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