Sardul Singh vs Power Grid Corp. Of India Ltd
2021 Latest Caselaw 9885 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 6759/2021

Sardul Singh

----Petitioner Versus Power Grid Corp. Of India Ltd.

----Respondent

For Petitioner(s) : None Present For Respondent(s) : Mr. Aidan Choudhary for Mr. Muktesh Maheshwari (through VC)

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

29/06/2021

Learned counsel Mr. Aidan Choudhary for Mr. Muktesh

Maheshwari is appearing on behalf of respondent No. 1 as

Caveator. It is informed that copy of the writ petition has not been

supplied till date.

Let copy of the writ petition be supplied to learned counsel

for the respondent No. 1 within a period of one week.

List after three weeks.

(VIJAY BISHNOI),J

48-mohit/ Pratibha/-

Powered by TCPDF (www.tcpdf.org)