Citation : 2021 Latest Caselaw 9879 Raj
Judgement Date : 29 June, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 6940/2021
Kailash Research And Swasthya Vikas Samiti, Kailash College Of Nursing, Ward No.16, National Highway No.08, Delhi Jaipur Road, Behroad, Alwar, Rajasthan, Through Its Secretary Shyam Sunder Sharma S/o Late Giri Niwas Sharma, Aged About 70 Years.
----Petitioner Versus
1. State Of Rajasthan, Through Its Principal Secretary, Medical And Health Department, Government Of Rajasthan, Government Secretariat, Jaipur (Rajasthan).
2. Rajasthan Nursing Council, Through Its Registrar, B-39, Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).
3. Rajasthan University Of Health And Science, Through Its Registrar, Kumbha Marg, Partap Nagar, Jaipur, Rajasthan.
4. Private Physiotherapy, Nursing And Para Medical Institutions Society, Branch Office Jodhpur Through Its Secretary, Plot No. 273, Subhash Nagar, Pal Road, Jodhpur Rajasthan.
----Respondents For Petitioner(s) : Mr. Ankur Mathur (through VC) For Respondent(s) :
HON'BLE MR. JUSTICE VIJAY BISHNOI
Judgment / Order
29/06/2021
The only prayer in the present petition is to re-inspect the
petitioner-Institute and pass appropriate orders for granting
permission to establish Nursing College for B.Sc. (N) course.
In view of the limited prayer, this Court deems it proper to
dispose of the writ petition with direction to the respondents to
inspect the petitioner-Institute after the requisite formalities are
(2 of 2) [CW-6940/2021]
completed by the petitioner, and pass appropriate order preferably
within a period of three months from today strictly in accordance
with law, if the Covid-19 situation improves.
Ordered accordingly.
Stay petition also stands disposed of.
(VIJAY BISHNOI),J
Surabhii/58-
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