Citation : 2021 Latest Caselaw 9876 Raj
Judgement Date : 29 June, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 6790/2021 M/s. Shantilal Rajendra Kumar, B-2 Tilak Nagar, Pali Through Its Properietor, Rajendra Sancheti S/o Shri Premrajji, Aged About 51 Years, R/o B-2 Tilak Nagar Mahaveer Nagar, Pali (Raj.)
----Petitioner Versus
1. The Rajasthan State Industrial Development And Corp.
Ltd., Through Its Chairman And Managing Director, Udhyog Bhawan, Tilak Marg, Rajasthan, Jaipur.
2. The Senior Regional Manager, The Rajasthan State Industrial Development And Investment Corporation Limited, Iti Road Pali.
3. The Regional Manager, The Rajasthan State Industrial Development And Investment Corporation Limited, Iti Road Pali.
4. The Land Allotment Committee, Through Its Chairman District Collector, Pali The Rajasthan State Industrial Development And Corporation Limited.
----Respondents
For Petitioner(s) : Mr. Pankaj Bohra (through VC)
For Respondent(s) :
HON'BLE MR. JUSTICE VIJAY BISHNOI Judgment / Order
29/06/2021
Issue notice. Issue notice of stay petition also, returnable
within three weeks.
In the meanwhile, effect and operation of the impugned e-
auction notice dated 03.03.2021 (Annex.-4) qua the plots situated
at Punayta, Pali shall remain stayed.
Connect with SBCWP No. 4387/2021.
(VIJAY BISHNOI),J
Surabhii/53-
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