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Mamta Kanwar vs State Of Rajasthan
2021 Latest Caselaw 9855 Raj

Citation : 2021 Latest Caselaw 9855 Raj
Judgement Date : 28 June, 2021

Rajasthan High Court - Jodhpur
Mamta Kanwar vs State Of Rajasthan on 28 June, 2021
Bench: Sandeep Mehta

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc. Appli No. 130/2021

Mamta Kanwar W/o Shrawan Singh, Aged About 41 Years, R/o Akoda, Tehsil Jayal, District Nagaur (Raj.).

----Petitioner Versus State Of Rajasthan, Through P.P.

----Respondent

For Petitioner(s) : Mr. Pradeep Choudhary (through VC) For Respondent(s) : Mr. Mohd. Javed Gauri, PP

HON'BLE MR. JUSTICE SANDEEP MEHTA

Judgment

28/06/2021

Learned counsel Shri Choudhary submits that the matter has

become infructuous. Thus, the instant misc. application is

dismissed as such.

(SANDEEP MEHTA),J 41-Sudhir Asopa/-

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