State Of Rajasthan vs Dharma Chand
2021 Latest Caselaw 9853 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 6831/2021

State Of Rajasthan

----Petitioner Versus Dharma Chand

----Respondent

For Petitioner(s) : Mr. Loon Karan Purohit (through VC) For Respondent(s) : Mr. Akshat Verma (through VC)

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

28/06/2021

Learned counsel Mr. Akshat Verma has filed caveat on behalf

of the private respondents.

Learned counsel for the petitioner may supply copy of the

writ petition to Mr. Akshat Verma within a period of two days.

List after two weeks while showing the name of Mr. Akshat

Verma, as counsel for the respondent in the daily cause list.

(VIJAY BISHNOI),J

Surabhii/23-

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