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Lrs Of Deva vs Mohan Lal Rajak
2021 Latest Caselaw 9831 Raj

Citation : 2021 Latest Caselaw 9831 Raj
Judgement Date : 28 June, 2021

Rajasthan High Court - Jodhpur
Lrs Of Deva vs Mohan Lal Rajak on 28 June, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 7123/2021

1. Lrs Of Deva, S/o Bhima Ji Balai, B/c Balai, R/o Village Manwakheda, Tehsil Girva, District Udaipur (Raj.) 1/1 Kajodi Bai W/o Late Deva Balai (Meghwal), Aged About 85 Years, R/o Village Manwakheda, Tehsil Girva, District Udaipur (Raj.) 1/2 Sita Devi W/o Late Gopal Balai (Meghwal) D/o Late Deva, Aged About 43 Years, R/o Village Manwakheda, Tehsil Girva, District Udaipur (Raj.) 1/3 Smt. Hemlata D/o Late Gopal Balai (Meghwal) W/o Arjun Lal Meghwal, Aged About 24 Years, R/o Aawari Mata Kachi Basti, Reti Stand, Udaipur.

1/4 Smt. Kiran D/o Late Gopal Balai (Meghwal) W/o Lehari Lal Meghwal, Aged About 30 Years, R/o Sakroda Gumra Ki Mudi, Tehsil Girva, Udaipur.

1/5 Om Prakash S/o Late Gopal Balai (Meghwal), Aged About 29 Years, R/o Awari Mata, Kachi Basti Udaipur. 1/6 Vishal S/o Late Gopal Balai (Meghwal), Aged About 27 Years, R/o Awari Mata Kachi Basti Udaipur. 1/7 Smt. Lila Bai D/o Deva Balai (Meghwal) W/o Kishan Lal Meghwal, Aged About 43 Years, R/o Dhikli, Tehsil Girva, District Udaipur.

----Petitioners Versus

1. Mohan Lal Rajak S/o Late Sh. Roop Lal Ji Rajak, R/o Hiran Magri, Sector No. 5, Udaipur (Raj.)

2. Pema S/o Ganga Ji Balai, R/o Village Manwakheda, Tehsil Girva, District Udaipur (Raj.)

3. Land Holder, Through Tehsil Girva, District Udaipur (Raj.)

4. Secretary, Urban Improvement Trust, Udaipur (Raj.)

5. Bhagga S/o Bhima Ji Balai, B/c Balai, R/o Village Manwakheda, Tehsil Girva, District Udaipur (Raj.)

6. Kanna S/o Bhima Ji Balai, B/c Balai, Through Lrs 6/1 Smt. Mangi Bai W/o Late Mangi Lal Ji Meghwal D/o Late Kanna Ji Balai, R/o Liyon Ka Guda, Tehsil Badgaav, District Udaipur.

                                                                              (2 of 2)                   [CW-7123/2021]


                                   6/2     Gopi Lal D/o Late Kanna Ji Balai, R/o Manwakheda, Tehsil
                                           Girva, District Udaipur (Raj.)
                                   6/3     Sohan Lal D/o Late Kanna Ji Balai, R/o Manwakheda,

Tehsil Girva, District Udaipur (Raj.)

----Respondents

For Petitioner(s) : Mr. Awar Dan Ujjwal (through VC)

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

28/06/2021

After attempting to argue the mater on merits for

quite some time, learned counsel for the petitioners has

submitted that he wants to withdraw this writ petition

with liberty to the petitioners to raise all their grounds

before the authority concerned.

Accordingly, this writ petition is dismissed as

withdrawn with the liberty prayed for.

(VIJAY BISHNOI),J

48-msrathore/-

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