Saddam Hussain vs State Of Rajasthan
2021 Latest Caselaw 9821 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 7456/2021

1. Saddam Hussain S/o Fakir Mohd., Aged About 24 Years, R/o Teliwada, Panchayat Samiti Bhaniyana, District Jaisalmer.

2. Vali Mohd. S/o Kadar Khan, Aged About 62 Years, R/o Teliwada, Panchayat Samiti Bhaniyana, District Jaisalmer.

3. Babu Khan S/o Ali Khan, Aged About 52 Years, R/o Teliwada, Panchayat Samiti Bhaniyana, District Jaisalmer.

----Petitioners Versus

1. State Of Rajasthan, Through Its Secretary, Rural Development And Panchayat Raj Department, Secretariat, Jaipur.

2. The District Collector, Jaisalmer.

3. Chief Executive Officer, Zila Parishad, Jaisalmer.

4. Vikas Adhikari, Panchayat Samiti, Sardar Sigh Ki Dhani, Jaisalmer.

                                                                                                       ----Respondents


                                   For Petitioner(s)            :    Mr. Hemant Ballani (through VC)
                                   For Respondent(s)            :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

28/06/2021

Learned counsel for the petitioners wants to withdraw this

writ petition. The same is, therefore, dismissed as withdrawn.

Stay petition also stands dismissed.

(VIJAY BISHNOI),J

Surabhii/69-

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