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Rohit vs State Of Rajasthan
2021 Latest Caselaw 9771 Raj

Citation : 2021 Latest Caselaw 9771 Raj
Judgement Date : 9 June, 2021

Rajasthan High Court - Jodhpur
Rohit vs State Of Rajasthan on 9 June, 2021
Bench: Dinesh Mehta Judge)

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 5346/2021

Rohit S/o Narendra, Aged About 31 Years, R/o House No. 34, Ganesh Ghati, Udaipur, At Present 2-G, 19, Shanti Nagar, Ps.. Hiranmagari, Udaipur. (At Present Lodged In Central Jail, Udaipur).

----Petitioner Versus State Of Rajasthan, Through Pp

----Respondent

For Petitioner(s) : Mr. Ram Singh Rawal, through Cisco Webex For Respondent(s) : Mr. Mahipal Bishnoi, PP

JUSTICE DINESH MEHTA (VACATION JUDGE)

Judgment

09/06/2021

1. Mr. Rawal, learned counsel appearing for the petitioner does

not press the present bail application at this stage, however, with

a liberty to file fresh once the charge-sheet is filed.

2. With liberty aforesaid, the present bail application is

dismissed as not pressed.

(DINESH MEHTA), VJ.

5-CPGoyal/-

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