Asharam @ Ashumal vs State Of Rajasthan
2021 Latest Caselaw 9751 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Criminal Misc. Appli No. 151/2021

Asharam @ Ashumal S/o Thevardass, Aged About 83 Years, By Caste Sindhi, R/o Saint Shri Asharam Bapu Ashram, Motera Road, Sabarmati, Police Station Chandkheda, District Ahmedabad (Gujarat) (Presently Lodged In Central Jail Jodhpur).

----Petitioner Versus State Of Rajasthan, Through PP

----Respondent

For Petitioner(s) : Mr. Pradeep Choudhary (through VC) For Respondent(s) : Mr. Gaurav Singh, PP Mr. B.R. Bishnoi, AGC

HON'BLE MR. JUSTICE SANDEEP MEHTA HON'BLE MR. JUSTICE DEVENDRA KACHHAWAHA

Judgment

07/06/2021

Learned counsel Shri Choudhary submits that as an SLP has

been preferred against the order dated 21.05.2021 passed by this

Court in D.B. Criminal Misc. Suspension of Sentence Application

(Appeal) No.328/2021, he may be allowed to withdraw the instant

misc. application. Accordingly, the misc. application is dismissed

as withdrawn.

(DEVENDRA KACHHAWAHA),J (SANDEEP MEHTA),J

9-Sudhir Asopa/-

Powered by TCPDF (www.tcpdf.org)