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Bhika Ram vs State Of Rajasthan
2021 Latest Caselaw 9733 Raj

Citation : 2021 Latest Caselaw 9733 Raj
Judgement Date : 4 June, 2021

Rajasthan High Court - Jodhpur
Bhika Ram vs State Of Rajasthan on 4 June, 2021
Bench: Manoj Kumar Judge)

(1 of 1) [CRLMB-6462/2021]

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 6462/2021

Bhika Ram

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Naresh, Adv. through VC For Respondent(s) : Mr. AR Choudhary, PP Mr. Vikas Bishnoi, SHO, PS Panchu, Bikaner.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG (VACATION JUDGE)

Judgment / Order

04/06/2021

In compliance of the directions of this Court, the

Investigating Officer is present in Court today.

Counsel for the petitioner seeks some time to argue the

matter.

Put up on 28.06.2021, as prayed.

In future, the Investigating Officer is not required to appear

before this Court.

(MANOJ KUMAR GARG), VJ 7-MS/-

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