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Gopal Singh vs State Of Rajasthan
2021 Latest Caselaw 9729 Raj

Citation : 2021 Latest Caselaw 9729 Raj
Judgement Date : 4 June, 2021

Rajasthan High Court - Jodhpur
Gopal Singh vs State Of Rajasthan on 4 June, 2021
Bench: Manoj Kumar Judge)

(1 of 1) [CRLR-289/2021]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Revision Petition No. 289/2021

Gopal Singh

----Petitioner Versus State Of Rajasthan

----Respondent Connected With

1. S.B. Criminal Revision Petition No. 290/2021

2. S.B. Criminal Revision Petition No. 292/2021

3. S.B. Criminal Revision Petition No. 294/2021

4. S.B. Criminal Revision Petition No. 296/2021

For Petitioner(s) : Mr. Siddharth Kadwasara, Adv.

through VC For Respondent(s) : Mr. Sudhir Tak, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG (VACATION JUDGE)

Judgment / Order

04/06/2021

The matter comes up on two applications for early listing of

the case.

For reasons stated in the applications, the applications are

allowed. Office is directed to list the matter on 22.06.2021.

(MANOJ KUMAR GARG), VJ 82-MS/-

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