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Karan Singh vs State Of Rajasthan
2021 Latest Caselaw 9714 Raj

Citation : 2021 Latest Caselaw 9714 Raj
Judgement Date : 3 June, 2021

Rajasthan High Court - Jodhpur
Karan Singh vs State Of Rajasthan on 3 June, 2021
Bench: Vijay Bishnoi Judge)

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 7286/2021

Karan Singh & Ors.

----Petitioners Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Bhawani Singh (through VC) For Respondent(s) : Mr. A.R. Choudhary, PP Mr. Shrawan Singh Rathore for complainant (through VC)

HON'BLE MR. JUSTICE VIJAY BISHNOI (VACATION JUDGE)

Judgment / Order

03/06/2021

Call for case diary.

List on 11.6.2021.

(VIJAY BISHNOI), VJ

54-msrathore/-

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