Goru Khan @ Shahrukh S/O Shri ... vs State Of Rajasthan
2021 Latest Caselaw 2529 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous Third Bail Application No.
                                                             8465/2021

                                   Goru Khan @ Shahrukh S/o Shri Mumtaj Khan
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Manish Gupta through VC For State : Mr. Mangal Singh Saini, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

29/06/2021

Time is sought on behalf of the counsel for the petitioner.

List this matter after one week.

(PANKAJ BHANDARI),J

ARTI SHARMA /23

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