Aashique Qureshi S/O Shri Maqbool ... vs The State Of Rajasthan
2021 Latest Caselaw 2527 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Second Bail Application No.
                                                             8986/2021

                                   Aashique Qureshi S/o Shri Maqbool Qureshi
                                                                                                     ----Petitioner
                                                                      Versus
                                   The State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Manish Saini for Dr. Mahesh Sharma through VC For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

29/06/2021

Counsel for the petitioner could not be connected through

video conferencing properly.

List this matter after two weeks.

(PANKAJ BHANDARI),J

ARTI SHARMA /62

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