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Kishan @ Kishniya S/O Shaitan ... vs State Of Rajasthan
2021 Latest Caselaw 2476 Raj/2

Citation : 2021 Latest Caselaw 2476 Raj/2
Judgement Date : 24 June, 2021

Rajasthan High Court
Kishan @ Kishniya S/O Shaitan ... vs State Of Rajasthan on 24 June, 2021
Bench: Mahendar Kumar (V.J.)
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous Bail Application No. 9977/2021

                                    Kishan @ Kishniya S/o Shaitan Singh @ Shaitaniya
                                                                                                     ----Petitioner
                                                                      Versus
                                    State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Devanshu Sharma through VC For Respondent(s) : Mr. Mangal Singh Saini, P.P.

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL (V.J.)

Order

24/06/2021

Learned counsel for the petitioner submits that out of 19

criminal cases registered against him, he has already been

acquitted in 16 cases. He prays for and is granted two weeks' time

to place judgments/orders of acquittal on record.

List the matter after two weeks as prayed.

(MAHENDAR KUMAR GOYAL (V.J.)),J

Manish/49

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