Rameej S/O Shabbir Kha vs State Of Rajasthan
2021 Latest Caselaw 2472 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                 S.B. Criminal Revision Petition No. 619/2021

                                    Rameej S/o Shabbir Kha
                                                                                                        ----Petitioner
                                                                        Versus
                                    State Of Rajasthan & Anr.
                                                                                                     ----Respondents

For Petitioner(s) : Mr. Rajendra Prasad Yadav through VC For Respondent(s) : Mr. Pankaj Agarwal, PP Mr. Sanjay Khan through VC for complainant

HON'BLE MR. JUSTICE MANOJ KUMAR VYAS ( V.J. )

Judgment / Order

18/06/2021

Learned counsel for complainant has submitted that he has

not received copy of the revision petition.

Learned counsel for petitioner is directed to supply copy of

the petition to learned counsel for complainant within three days.

List on 25.06.2021. In the meanwhile, defect/s be removed.

(MANOJ KUMAR VYAS ( V.J.),J

Sunita Kanwar /72

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