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Ranjeet Madrasi S/O Shri P.K. ... vs The State Of Rajasthan
2021 Latest Caselaw 2469 Raj/2

Citation : 2021 Latest Caselaw 2469 Raj/2
Judgement Date : 17 June, 2021

Rajasthan High Court
Ranjeet Madrasi S/O Shri P.K. ... vs The State Of Rajasthan on 17 June, 2021
Bench: Manoj Kumar )
                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                        S.B. Criminal Miscellaneous Bail Application No. 8859/2021

                                    Ranjeet Madrasi S/o Shri P.K. Silvar Raj
                                                                                                     ----Petitioner
                                                                      Versus
                                    The State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Shamsuddin Ansari through VC For Respondent(s) : Mr. FR Meena, PP

HON'BLE MR. JUSTICE MANOJ KUMAR VYAS ( V.J. )

Judgment / Order

17/06/2021

Learned counsel for petitioner seeks time to submit status

report of the pending cases.

List on 29.06.2021.

(MANOJ KUMAR VYAS ( V.J.),J

Sunita Kanwar /36

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