Ashok S/O Shri Raju Solanki Bavri vs State Of Rajasthan
2021 Latest Caselaw 2463 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                        S.B. Criminal Miscellaneous Bail Application No.5328/2021

                                   Ashok S/o Shri Raju Solanki Bavri
                                                                                                        ----Petitioner
                                                                         Versus
                                   State Of Rajasthan, Through PP
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Shyam Bihari Gautam, Advocate through VC For Respondent(s) : Mr. F.R. Meena, PP

HON'BLE MR. JUSTICE MANOJ KUMAR VYAS ( V.J. )

Order

16/06/2021

Learned counsel for the petitioner submits that the

petitioner has been acquitted in 25 criminal cases, which have

shown to be pending against him and seeks time to place on

record copies of those judgments.

List on 07.07.2021.

(MANOJ KUMAR VYAS ( V.J. )),J

Aks/Hemant/3

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