Rahul Khan S/O Shri Jakir Khan vs The State Of Rajasthan
2021 Latest Caselaw 2461 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous Anticipatory Bail Application No.
                                                                9338/2021

                                    Rahul Khan S/o Shri Jakir Khan
                                                                                                     ----Petitioner
                                                                      Versus
                                    The State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : None present For Respondent(s) : Mr. Pankaj Agarwal, PP

HON'BLE MR. JUSTICE MANOJ KUMAR VYAS ( V.J. )

Judgment / Order

16/06/2021

Learned counsel for petitioner could not be connected

through video conferencing.

List on 29.06.2021.

(MANOJ KUMAR VYAS ( V.J.),J

Sunita Kanwar /26

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