Sunil Kurdiya S/O Shri Kaluram ( ... vs State Of Rajasthan
2021 Latest Caselaw 2456 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                 S.B. Criminal Revision Petition No. 632/2021

                                    Sunil Kurdiya S/o Shri Kaluram ( Minor)
                                                                                                        ----Petitioner
                                                                        Versus
                                    State Of Rajasthan & Anr.
                                                                                                     ----Respondents

For Petitioner(s) : None present For Respondent(s) : Mr. Pankaj Agarwal, PP

HON'BLE MR. JUSTICE MANOJ KUMAR VYAS ( V.J. )

Judgment / Order

16/06/2021

Learned counsel for petitioner could not be connected

through video conferencing.

List on 02.07.2021.

(MANOJ KUMAR VYAS ( V.J.),J

Sunita Kanwar /42

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