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Aarti D/O Humchand vs State Of Rajasthan
2021 Latest Caselaw 2442 Raj/2

Citation : 2021 Latest Caselaw 2442 Raj/2
Judgement Date : 14 June, 2021

Rajasthan High Court
Aarti D/O Humchand vs State Of Rajasthan on 14 June, 2021
Bench: Manoj Kumar )
                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                            S.B. Criminal Miscellaneous (Petition) No. 2909/2021

                                    Aarti D/o Humchand & Anr.
                                                                                                      ----Petitioners
                                                                        Versus
                                    State Of Rajasthan & Ors.
                                                                                                    ----Respondents

For Petitioner(s) : Mr. Vikram Yadav, through VC For Respondent(s) : Mr. Laxman Meena, PP

HON'BLE MR. JUSTICE MANOJ KUMAR VYAS ( V.J. )

Judgment / Order

14/06/2021

Due to audio connectivity problem, learned counsel for

petitioner could not be connected properly.

List on 23.06.2021.

(MANOJ KUMAR VYAS ( V.J. )),J

Sunita Kanwar /87

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