Rajasthan Ambulance Karamchari ... vs State Of Rajasthan
2021 Latest Caselaw 2440 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                       S.B. Civil Writ Petition No. 6473/2021

                                    Rajasthan Ambulance Karamchari Union
                                                                                                          ----Petitioner
                                                                          Versus
                                    State Of Rajasthan & Ors.
                                                                                                       ----Respondents

For Petitioner(s) : Mr. Bhuwnesh Sharma

HON'BLE MR. JUSTICE MANOJ KUMAR VYAS ( V.J. )

Judgment / Order

14/06/2021

Heard learned counsel for the petitioner.

Issue notice to respondents, returnable on 24.06.2021.

Notices be given "dasti", as prayed.

Needful be done within three days.

List on 24.06.2021.

(MANOJ KUMAR VYAS ( V.J.),J

Sunita Kanwar /39

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