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Smt. Somya Gurjar Wife Of Shri ... vs State Of Rajasthan
2021 Latest Caselaw 2428 Raj/2

Citation : 2021 Latest Caselaw 2428 Raj/2
Judgement Date : 11 June, 2021

Rajasthan High Court
Smt. Somya Gurjar Wife Of Shri ... vs State Of Rajasthan on 11 June, 2021
Bench: Pankaj Bhandari (V.J.), Chandra Kumar (V.J.)
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   D.B. Civil Writ Petition No. 6485/2021

                                   Smt. Somya Gurjar Wife Of Shri Rajaram Gurjar, Aged About 37
                                   Years, Resident Of 289, Taruchhaya Nagar, Tonk Road, Jaipur.
                                                                                                        ----Petitioner
                                                                        Versus
                                   1.       State Of Rajasthan, Through Secretary To The
                                            Government Of Rajasthan, Department Of Local Self
                                            Government, Administrative Secretariat, Jaipur.
                                   2.       The Director Cum Special Secretary, Local Bodies,
                                            Government Of Rajasthan, Department Of Local Self
                                            Government, Near Civil Lines Railway Crossing, Jaipur.
                                   3.       Commissioner, Municipal Corporation, Jaipur Greater, Lal
                                            Kothi, Tonk Road, Jaipur.
                                   4.       Deputy Director (Regional), Local Self Government
                                            Department, New Colony Near Hotel Welcome, Panch
                                            Batti, Jaipur.
                                   5.       Smt. Sheel Dhabhai, Member Ward No. 60 (Holding
                                            Charge Of Mayor), Municipal Corporation Jaipur Greater,
                                            Lal Kothi, Tonk Road, Jaipur.
                                                                                                     ----Respondents

For Petitioner(s) : Mr. Rajendra Prasad, Sr. Adv. assisted by Mr. Aashish Sharma through VC For Respondents : Mr. M.S. Singhvi (Sr. Adv.), AG, No.1 to 4 assisted by Mr. Sheetanshu Sharma, Mr. Anil Mehta, AAG with Mr. Yashodhar Pandey through VC For Respondent No.5 : Mr. K.A. Khan through VC

HON'BLE MR. JUSTICE PANKAJ BHANDARI (V.J.) HON'BLE MR. JUSTICE CHANDRA KUMAR SONGARA (V.J.) Judgment / Order 11/06/2021

Arguments heard at length, but not concluded.

List this matter on 14.06.2021 at 9:00 a.m., after seeking

permission from Hon'ble the Chief Justice.

(CHANDRA KUMAR SONGARA (PANKAJ BHANDARI (V.J.)),J (V.J.)),J

ARTI SHARMA/1

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