Sahilen Chandra Rai Son Of Shri ... vs State Of Rajasthan
2021 Latest Caselaw 2421 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Second Bail Application No.
                                                             8843/2021

                                    Sahilen Chandra Rai Son Of Shri Sharat Chandra Rai
                                                                                                       ----Petitioner
                                                                        Versus
                                    State Of Rajasthan
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Anil Kumar Upman, through VC For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI (V.J.)

Judgment / Order

10/06/2021

List after summer vacations, as prayed.

(PANKAJ BHANDARI (V.J.)),J

NIKHIL KR. YADAV /5

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