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Gajendra Mourya S/O Roopnarayan ... vs State Of Rajasthan
2021 Latest Caselaw 2401 Raj/2

Citation : 2021 Latest Caselaw 2401 Raj/2
Judgement Date : 10 June, 2021

Rajasthan High Court
Gajendra Mourya S/O Roopnarayan ... vs State Of Rajasthan on 10 June, 2021
Bench: Pankaj Bhandari (V.J.), Chandra Kumar (V.J.)
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                              D.B. Habeas Corpus Petition No. 175/2021

                                   Gajendra Mourya S/o Roopnarayan Mourya, Aged About 21
                                   Years, R/o Raigaron Ka Naya Mohalla, Rojda, Jaipur.
                                                                                                      ----Petitioner
                                                                      Versus
                                   1.       State Of Rajasthan, Through Home Secretary, Secretariat,
                                            Jaipur (Rajasthan).
                                   2.       Commissioner Of Police, Jaipur.
                                   3.       S. H. O, Police Station Harmada, Jaipur.
                                   4.       Additional Director General              Of     Police,   Anti   Human
                                            Trafficking Unit, Jaipur.
                                   5.       Radhey Shyam Kumawat S/o Hanuman Sahay Kumawat,
                                            R/o P.no.130, Muraliram Kumawat Ki Dhani, Sardarpura,
                                            Rojda, Amber, Jaipur.
                                   6.       Rajesh Kumawat S/o Ganesh Kumawat, R/o P.no.130,
                                            Muraliram Kumawat Ki Dhani, Sardarpura, Rojda, Amber,
                                            Jaipur.
                                   7.       Shankar Kumawat S/o Hanuman Sahay Kumawat, R/o
                                            P.no.130, Muraliram Kumawat Ki Dhani, Sardarpura,
                                            Rojda, Amber, Jaipur
                                                                                                   ----Respondents

For Petitioner(s) : Dr. Devendra Kumar through VC For Corpus : Mr. Dinesh Choudhary through VC For State : Mr. Mangal Singh Saini, PP Investigating Officer : Mr. Chenaram Beda, S.H.O. P.S. Harmada, Jaipur (West)

HON'BLE MR. JUSTICE PANKAJ BHANDARI (V.J.) HON'BLE MR. JUSTICE CHANDRA KUMAR SONGARA (V.J.)

Judgment / Order

10/06/2021

Notices of Respondents No.5 to 7 are awaited.

List this matter on 14.06.2021.

(CHANDRA KUMAR SONGARA (PANKAJ BHANDARI (V.J.)),J (V.J.)),J ARTI SHARMA /7

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