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Leelaram @ Lilya Son Of Mohan Lal vs State Of Rajasthan
2021 Latest Caselaw 2395 Raj/2

Citation : 2021 Latest Caselaw 2395 Raj/2
Judgement Date : 9 June, 2021

Rajasthan High Court
Leelaram @ Lilya Son Of Mohan Lal vs State Of Rajasthan on 9 June, 2021
Bench: Pankaj Bhandari (V.J.)
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                                     8513/2021

                                    Leelaram @ Lilya Son Of Mohan Lal
                                                                                                        ----Petitioner
                                                                         Versus
                                    State Of Rajasthan, Through P.p.
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Girish Khandelwal, through VC For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI (V.J.)

Judgment / Order

09/06/2021

List in the next week, as prayed.

(PANKAJ BHANDARI (V.J.)),J

NIKHIL KR. YADAV /17

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